Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 359] [Entire Act] State of Goa - Subsection Section 359(1) in Goa Prisons Rules, 2006 (1)Handcuffs may be either bar hand cuffs weighing not more than 907 grams, swivel-handcuffs weighing not more than 567 grams or chain handcuffs weighing not more than 454 grams.
