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[Cites 0, Cited by 0] [Section 403] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 403(e) in The Jammu and Kashmir State Ranbir Penal Code, 1989

(e)A finds purse with money, not knowing to whom it belongs; he afterwards discovers that it belongs to Z, and appropriates it to his own use. A is guilty of an offence under this section.