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[Cites 0, Cited by 0] [Section 253A] [Entire Act]

State of Maharashtra - Subsection

Section 253A(4) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(4)The salaries and allowances of all members of the service of the State Government who have been allotted, or are allotted or are deemed to be allotted to posts under Zilla Parishads under this section or who have been provisionally promoted, shall be paid out of the district fund.