Section 269(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

[Cites 0, Cited by 0] [Section 269(1)] [Section 269] [Entire Act]

State of Tamilnadu - Subsection

Section 269(1)(a) in The Coimbatore City Municipal Corporation Act, 1981

(a)that, in any street or portions of streets specified in the notice,-

(i)continuous building will be allowed,

(ii)the elevation and construction of the frontage of all buildings thereafter constructed or re-constructed shall, in respect of their architectural features, be such as the Commissioner may consider suitable to the locality; or

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State of Tamilnadu - Subsection

Section 269(1)(a) in The Coimbatore City Municipal Corporation Act, 1981