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[Cites 3, Cited by 0]

Madras High Court

G.Senguttuvan vs The State Rep. By Its on 16 August, 2018

Author: P.N.Prakash

Bench: P.N.Prakash

        

 

IN THE HIGH COURT OF JUDICATURE AT MADRAS

DATED : 16.08.2018

CORAM
					
THE HONOURABLE Mr.JUSTICE P.N.PRAKASH


CRL.O.P.No.11844 of 2018
and CRL.M.P.No.6253 of 2018
AND
CRL.M.P.No.11845 of 2017
and CRL.M.P.No.6254 of 2018


G.Senguttuvan			                           .. Petitioner
					             in both Crl.OP	
Vs
1.The State rep. by its 
Inspector of Police,
Paravakottai Police Station,
Thiruvarur District.

2.Mr.Subramanian,
Inspector of Police,
Paravakottai Police Station,
Thiruvarur District.

3.Kayalvizhi
[Impleaded as R3 vide order dt.7.8.18 
in CMP.Nos.8242 & 8243 of 2018]		                             .. Respondents
in both Crl.OP

	CrL.O.P.No.11844 of 2018 filed under Section 482 Cr.P.C., praying to call for the records from the learned Sessions Court for Exclusive Trial of Bomb Blast Cases, Chennai at Poonamallee in SR.No.199/18 in SR.No.  153/18 in SC.No.16/17 and to set aside the adjudication order dated 08.03.2018 and further directing the trial Court to punish the 2nd respondent  in view of the Section 217 of IPC.


P.N.PRAKASH, J.
gya
	CrL.O.P.No.11845 of 2018 filed under Section 482 Cr.P.C., praying to call for the records from the learned Sessions Court for Exclusive Trial of Bomb Blast Cases, Chennai at Poonamallee in SR.No.200/18 in SR.No.  154/18 in SC.No.18/17 and to set aside the adjudication order dated 08.03.2018 and further directing the trial Court to punish the 2nd respondent  in view of the Section 217 of IPC.
		For Petitioner   :   Mr.P.Vijendran
		in both Crl.OP

		For R1 & R2     :   Mr.C.Raghavan, GA
		in both Crl.OP
		For R3             :   Mr.D.Veerasekaran
		in both Crl.OP


C O M M O N  O R D E R

In view of the recent Division Bench judgment of this Court in M.Marimuthu Vs The Registrar General, Madras High Court, Chennai and Others (2018-2-LW [Crl.] 26), this petition is dismissed. Consequently, connected Miscellaneous Petitions are closed.

16.08.2018 gya To

1.Inspector of Police, Paravakottai Police Station, Thiruvarur District.

2.The Public Prosecutor, High Court, Madras.

CRL.O.P.Nos.11844 & 11845 of 2018