Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30A(1)] [Section 30A] [Entire Act] State of Punjab - Subsection Section 30A(1)(a) in Northern India Canal and Drainage Act, 1873 (a)the construction, alteration, extension and alignment of any water-course or re-alignment of any existing water-course;