Delhi High Court - Orders
Ms Jay Switches India Pvt. Ltd vs Ms Pca Automobiles India Pvt. Ltd on 13 January, 2026
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 1200/2024
MS JAY SWITCHES INDIA PVT. LTD. .....Plaintiff
Through: Counsel (appearance not given).
versus
MS PCA AUTOMOBILES INDIA PVT. LTD. .....Defendant
Through: Mr. Pranaya Goyal, Mr. Dharan Shah
& Mr. Suyash Goverdhan, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 13.01.2026 I.A. 660/2026 To be taken up with the main case.
AVNEESH JHINGAN, J JANUARY 13, 2026 'JK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:34:21