Delhi High Court - Orders
Ajit Singh & Ors vs Krishan Kumar on 11 October, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~77
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1655/2023 & CM APPLs. 52717/2023, 52718/2023
AJIT SINGH & ORS. ..... Petitioner
Through: Mr. Bhuvneshwar Tyagi, Advocate
versus
KRISHAN KUMAR ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 11.10.2023 CM APPL. 52718/2023 (for exemption) Allowed, subject to all just exceptions. Accordingly, the present application stands disposed of. CM(M) 1655/2023 & CM APPL. 52717/2023
1. The learned counsel for the Petitioner seeks liberty to withdraw the present petition to avail his statutory remedy under Code of Civil Procedure, 1908.
2. Accordingly, the present petition is dismissed as withdrawn with liberty reserved. Pending application is disposed of.
MANMEET PRITAM SINGH ARORA, J OCTOBER 11, 2023/msh/sk Click here to check corrigendum, if any This is a digitally signed order.
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