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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(12) in The West Bengal Motor Vehicles Rules, 1989

(12)While inspecting a motor vehicle, the authority shall fill in Form M.V. Ins. to these rules in duplicate, and shall, on completion of inspection deliver the original copy to the owner or his driver.