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State of Punjab - Section

Section 855 in Punjab Jail Manual, 1996

855. Convicts to wear prison dress.

- Every convict shall ordinarily wear the prescribed prison dress :Provided that the Inspector-General may, at any time, in his discretion, by general or special order in that behalf, relax the provisions of this rule in respect of any prisoner or class of prisoners under sentence of simple imprisonment, subject to such conditions (if any) as he may think fit to impose in that behalf.