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Supreme Court - Daily Orders

Managing Committee Waqf Masjid Wa Rauja ... vs The State Of Uttar Pradesh on 30 July, 2018

Bench: Kurian Joseph, Sanjay Kishan Kaul

     ITEM NO.17                                COURT NO.4                    SECTION XI

                                    S U P R E M E C O U R T O F       I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 21820/2018

     (Arising out of impugned final judgment and order dated 24-04-2017
     in MB No. 8683/2017 passed by the High Court Of Judicature At
     Allahabad, Lucknow Bench)

     MANAGING COMMITTEE WAQF MASJID WA
     RAUJA HAJRAT QASIM                                                       Petitioner(s)

                                                       VERSUS

     THE STATE OF UTTAR PRADESH & ORS.                                        Respondent(s)

     (IA   No.98847/2018-CONDONATION   OF DELAY IN FILING  and   IA
     No.98850/2018-EXEMPTION FROM FILING O.T. and IA No.98848/2018-
     CONDONATION OF DELAY IN REFILING )

     Date : 30-07-2018 This petition was called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE KURIAN JOSEPH
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Petitioner(s)                  Mr. Shakil Ahmed Syed, AOR
                                        Mohd. Parvez Dabas, Adv.
                                        Ms. Uzmi Jameel Hussain, Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following
                                              O R D E R

The learned counsel for the petitioner seeks leave to withdraw this Special Leave Petition without prejudice to the liberty available to the petitioner to take appropriate action under law.

Permission is granted.

The Special Leave Petition is, accordingly, disposed of as withdrawn.

Signature Not Verified

Digitally signed by JAYANT KUMAR ARORA Date: 2018.07.31 16:57:47 IST (JAYANT KUMAR ARORA) Reason:

(RENU DIWAN) COURT MASTER ASSISTANT REGISTRAR