Section 115TD(7)(a) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115TD(7)] [Section 115TD] [Entire Act]

Union of India - Subsection

Section 115TD(7)(a) in The Income Tax Act, 1961

(a)the date of the order cancelling the registration [under section 12AA or section 12AB [, or approval under sub-clause (iv) or sub-clause (v) or sub-clause (vi) or sub-clause (via) of clause (23C) of section 10]], in a case referred to in clause (i) of sub-section (3); or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 115TD(7)(a) in The Income Tax Act, 1961