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Patna High Court - Orders

Kartik Mandal vs The State Of Bihar & Ors on 7 April, 2009

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Cr.Misc. No.9107 of 2007
                                    KARTIK MANDAL
                                          Versus
                               THE STATE OF BIHAR & ORS
                                         -----------

 6.       7.4.2009

. As prayed for let the matter be listed after one week.

(Ajay Kumar Tripathi, J.) Pawan/-