Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 88] [Entire Act] State of Haryana - Subsection Section 88(3) in The Haryana New Mandi Townships Building Rules, 1967 (3)He shall cause such absorption pit to be provided with adequate means of access for removing the filtering medium and cleaning the same.
