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State of Tamilnadu - Section

Section 24 in Tamil Nadu Real Estate (Regulation and Development) Rules, 2017

24. Functioning of the Authority.

(1)The office of the Authority shall be located at such place as may be determined by the Government by notification.
(2)The working days and office hours of the Authority shall be the same as that of the Government.
(3)The official common seal and emblem of the Authority shall be such as the Government may specify.