Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(n) in Bihar Taxation on Luxuries in Hotels Act, 1988

(n)"Room" includes a suite of rooms which is ordinarily hired out as one unit;