Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Rajasthan - Subsection Section 18(3) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007 (3)Every appeal preferred under these rules shall be presented within thirty days of the order appealed against with a court fee of Rupees one hundred.
