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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Police Driver Cadre Rules, 2017

(2)According to the provisions made in the Bihar Police Manual Rule 658 (iv), candidates must be free from disease, constitutional affliction or physical infirmity due to which he is or may be unfit for duty.Note-1:-All the selected candidates will get to be medically test before the appointment. Eye sight, colour blindness, hearing power, stammering, flat-foot and knocking knee etc. will also be test in the medical test. It will be compulsory to be found the selected candidates medically fit for the appointment.Note-2:-Due to defect like Stuttering and stammering the candidate will not be eligible for selection.