Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(c) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(c)a sea-going ship engaged on short voyages when members of crew are allowed to go ashore for some part to the day.