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State of Himachal Pradesh - Section

Section 27 in Himachal Pradesh Nurses Registration Act, 1977

27. Fees for the issue of copies of orders or entries in the register.

- Copies of any order passed by the State Government, the Council, the committee constituted by the Council or the Registrar or of any entry in the register maintained under this Act shall be supplied on payment of such fees as may be prescribed.