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[Cites 0, Cited by 0] [Section 77(2)] [Section 77] [Entire Act]

State of Maharashtra - Subsection

Section 77(2)(a) in Nagpur Improvement Trust Act, 1936

(a)property situated in the [area to which this Act extends] [Substituted for 'Limits of the Nagpur Municipality' by Cental Provinas of Berar Act VII of 1944, section 12.] , and