Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(9)] [Section 15] [Entire Act] Union of India - Subsection Section 15(9)(c) in The Protection Of Women From Domestic Violence Rules, 2006 (c)an order directing the accused to vacate and stay away from the residence of the aggrieved person or any place she is likely to visit;