Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(iii) in Rajasthan Go-Seva Ayog Act, 1995 (iii)work for the scientific use of dung and urine of bovine animals so as to enhance their utility in the sphere of agriculture (including soil fertility) and domestic use:
