Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 18 in The Orissa Grama Panchayats Election Rules, 1965

18. [ [Substituted vide Orissa Gazette Extraordinary No. 1263, dated 15.11.1995, SRO No. 1260/95.]

The polling shall take place at the polling station during such hours as may be fixed by the Commissioner]