Bombay High Court
M/S Maharashtra Janvikas Mathadi ... vs The State Of Maharashtra The Secretary ... on 18 November, 2022
Author: Sharmila U. Deshmukh
Bench: Nitin Jamdar, Sharmila U. Deshmukh
rsk 1 14-WP-12706-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.12706 OF 2022
M/s. Maharashtra Janvikas Mathadi
Transport and General Kamgar Union
through its General Secretary ...Petitioner
Vs.
The State of Maharashtra and Ors. ...Respondents
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Mr. Ajinkya Udane i/b Mr. Y. B. Lengare for the Petitioner.
Mr. V. S. Gokhale 'B' Panel counsel for the Respondent-State.
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CORAM : NITIN JAMDAR &
SHARMILA U. DESHMUKH, JJ.
DATED : 18 NOVEMBER 2022. P. C. :
The matter is circulated for urgent admission, when called out request is made for adjournment.
2. Stand over to 29 November 2022. (SHARMILA U. DESHMUKH, J.) ( NITIN JAMDAR, J.) Digitally signed by RAJESHWARI RAJESHWARI SUBODH SUBODH KARVE KARVE Date:
2022.11.18 17:04:47 +0530