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State of Uttar Pradesh - Section
Section 38 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited
38. Advisory Board.
- There shall be an Advisory Board consisting of the following seven members:| (i) | Agriculture Production Commissioner-cum Secretary, U.P. Shasan | ... | Chairman |
| (ii) | Registrar, Co-operative Societies | ... | Member |
| (iii) | Director of Animal Husbandry, U.P. | ... | Member |
| (iv) | Milk Commissioner, U.P. | ... | Member |
| (v) | Representative of Indian Co-operation/ Co-operation/NationalDairy Development Board. | ... | Member |
| (vi) | Chairman of the Federation | ... | Members |
| (vii) | The Managing Director of the Federation | ... | Member-Secretary. |