Punjab-Haryana High Court
Rina Rani And Ors vs State Of Haryana And Ors on 17 February, 2016
Author: Deepak Sibal
Bench: Deepak Sibal
CWP No.20558 of 2015 and 85 connected petitions
:1:
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
(1)
Civil Writ Petition No.20558 of 2015
Rina Rani and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(2)
Civil Writ Petition No.20599 of 2015
Amit Kumar and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(3)
Civil Writ Petition No.20659 of 2015
Seema Devi
... Petitioner
Versus
State of Haryana and others
... Respondents
(4)
Civil Writ Petition No.20983 of 2015
Vinay Gupta
... Petitioner
Versus
State of Haryana and others
PARITOSH KUMAR ... Respondents
2016.02.24 11:25
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CWP No.20558 of 2015 and 85 connected petitions
:2:
(5)
Civil Writ Petition No.21851 of 2015
Dr.Navdeep Dangi and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(6)
Civil Writ Petition No.21951 of 2015
Mamta Chaudhary
... Petitioner
Versus
State of Haryana and others
... Respondents
(7)
Civil Writ Petition No.21960 of 2015
Jai Ram Bhawal
... Petitioner
Versus
State of Haryana and others
... Respondents
(8)
Civil Writ Petition No.22327 of 2015
Rohtash Kumar
... Petitioner
Versus
State of Haryana and others
... Respondents
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
:3:
(9)
Civil Writ Petition No.22340 of 2015
Rosi and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(10)
Civil Writ Petition No.22445 of 2015
Aprajita Singla
... Petitioner
Versus
Union of India and others
... Respondents
(11)
Civil Writ Petition No.22454 of 2015
Poonam
... Petitioner
Versus
State of Haryana and others
... Respondents
(12)
Civil Writ Petition No.22583 of 2015
Pardeep Kumar
... Petitioner
Versus
State of Haryana and others
... Respondents
(13)
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
:4:
Civil Writ Petition No.22586 of 2015
Parveen and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(14)
Civil Writ Petition No.22593 of 2015
Shikha Kataria
... Petitioner
Versus
State of Haryana and others
... Respondents
(15)
Civil Writ Petition No.22607 of 2015
Sujata and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(16)
Civil Writ Petition No.22608 of 2015
Aastha Prakash
... Petitioner
Versus
State of Haryana and others
... Respondents
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
:5:
(17)
Civil Writ Petition No.22719 of 2015
Narender Punia
... Petitioner
Versus
State of Haryana and others
... Respondents
(18)
Civil Writ Petition No.22720 of 2015
Monika and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(19)
Civil Writ Petition No.22782 of 2015
Subhash and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(20)
Civil Writ Petition No.22815 of 2015
Rajinder Kumar and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(21)
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
:6:
Civil Writ Petition No.22817 of 2015
Ravinder and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(22)
Civil Writ Petition No.22819 of 2015
Mandeep and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(23)
Civil Writ Petition No.22882 of 2015
Sunita Rani and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(24)
Civil Writ Petition No.22982 of 2015
Bakhshish Kaur and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(25)
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
:7:
Civil Writ Petition No.23012 of 2015
Pushpa Devi and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(26)
Civil Writ Petition No.23049 of 2015
Pinky and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(27)
Civil Writ Petition No.23103 of 2015
Kiran Devi and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(28)
Civil Writ Petition No.23135 of 2015
Sanjeev Kumar and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(29)
Civil Writ Petition No.23230 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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CWP No.20558 of 2015 and 85 connected petitions
:8:
Nisha Rani
... Petitioner
Versus
State of Haryana and others
... Respondents
(30)
Civil Writ Petition No.23269 of 2015
Sunder Singh
... Petitioner
Versus
State of Haryana and others
... Respondents
(31)
Civil Writ Petition No.23275 of 2015
Mohd. Tarif
... Petitioner
Versus
State of Haryana and others
... Respondents
(32)
Civil Writ Petition No.23407 of 2015
Niteeka Marothia and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(33)
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
:9:
Civil Writ Petition No.23431 of 2015
Sarita Devi and others
... Petitioners
Versus
Union of India and others
... Respondents
(34)
Civil Writ Petition No.23513 of 2015
Sangeeta
... Petitioner
Versus
State of Haryana and others
... Respondents
(35)
Civil Writ Petition No.23662 of 2015
Rajesh Kumar and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(36)
Civil Writ Petition No.23870 of 2015
Reetu and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(37)
Civil Writ Petition No.23880 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 10 :
Pankaj and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(38)
Civil Writ Petition No.24051 of 2015
Jyoti and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(39)
Civil Writ Petition No.24118 of 2015
Tasveer Singh and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(40)
Civil Writ Petition No.24451 of 2015
Preeti Yadav
... Petitioners
Versus
State of Haryana and others
... Respondents
(41)
Civil Writ Petition No.24650 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 11 :
Reema Rani and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(42)
Civil Writ Petition No.24794 of 2015
Saroj Bala and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(43)
Civil Writ Petition No.24822 of 2015
Varsha and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(44)
Civil Writ Petition No.24925 of 2015
Aman Chauhan and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(45)
Civil Writ Petition No.24958 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 12 :
Vivek Garg and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(46)
Civil Writ Petition No.24963 of 2015
Hari Dutt
... Petitioner
Versus
State of Haryana and others
... Respondents
(47)
Civil Writ Petition No.25102 of 2015
Kamiya
... Petitioner
Versus
State of Haryana and others
... Respondents
(48)
Civil Writ Petition No.25198 of 2015
Parmila
... Petitioner
Versus
State of Haryana and others
... Respondents
(49)
Civil Writ Petition No.25253 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 13 :
Manju
.. Petitioner
Versus
State of Haryana and others
... Respondents
(50)
Civil Writ Petition No.25369 of 2015
Jaspal
... Petitioner
Versus
State of Haryana and others
... Respondents
(51)
Civil Writ Petition No.25644 of 2015
Varun Dheer
... Petitioner
Versus
State of Haryana and others
... Respondents
(52)
Civil Writ Petition No.25676 of 2015
Ravinder Kumar
... Petitioner
Versus
State of Haryana and others
... Respondents
(53)
Civil Writ Petition No.25890 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 14 :
Harpriya
... Petitioner
Versus
State of Haryana and others
... Respondents
(54)
Civil Writ Petition No.25895 of 2015
Swati Jain
... Petitioner
Versus
State of Haryana and others
... Respondents
(55)
Civil Writ Petition No.25897 of 2015
Meenakshi
... Petitioner
Versus
State of Haryana and others
... Respondents
(56)
Civil Writ Petition No.25935 of 2015
Jagbir Singh and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(57)
Civil Writ Petition No.26155 of 2015
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 15 :
Sangeeta Rani
... Petitioner
Versus
State of Haryana and others
... Respondents
(58)
Civil Writ Petition No.26495 of 2015
Sudesh Rani and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(59)
Civil Writ Petition No.26553 of 2015
Bhawana Yadav and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(60)
Civil Writ Petition No.26711 of 2015
Amit Kapoor and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(61)
Civil Writ Petition No.26724 of 2015
Sunita Devi and others
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 16 :
... Petitioners
Versus
State of Haryana and others
... Respondents
(62)
Civil Writ Petition No.26901 of 2015
Darshan Kumari
... Petitioner
Versus
State of Haryana and others
... Respondents
(63)
Civil Writ Petition No.26902 of 2015
Monika Rathi and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(64)
Civil Writ Petition No.26919 of 2015
Pinki Rani
... Petitioner
Versus
State of Haryana and others
... Respondents
(65)
Civil Writ Petition No.26974 of 2015
Sumita Kumari and another
... Petitioners
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 17 :
Versus
State of Haryana and others
... Respondents
(66)
Civil Writ Petition No.27108 of 2015
Jyoti Sharma and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(67)
Civil Writ Petition No.27118 of 2015
Anil Kumar and others
... Petitioners
Versus
Union of India and others
... Respondents
(68)
Civil Writ Petition No.27149 of 2015
Seenat Begam and others
... Petitioners
Versus
State of Haryana and others
... Respondents
(69)
Civil Writ Petition No.27190 of 2015
Kiran Bala and others
... Petitioner
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 18 :
Versus
State of Haryana and others
... Respondents
(70)
Civil Writ Petition No.27331 of 2015
Kanwarjeet Kaur
... Petitioner
Versus
State of Haryana and others
... Respondents
(71)
Civil Writ Petition No.187 of 2016
Manjeet Kaur and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(72)
Civil Writ Petition No.285 of 2015
Balinder Singh
... Petitioner
Versus
State of Haryana and others
... Respondents
(73)
Civil Writ Petition No.306 of 2016
Amit Kumar
... Petitioner
Versus
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 19 :
State of Haryana and others
... Respondents
(74)
Civil Writ Petition No.1034 of 2016
Raj Kumari
... Petitioner
Versus
State of Haryana and others
... Respondents
(75)
Civil Writ Petition No.1161 of 2016
Neetu Dhiman
... Petitioner
Versus
State of Haryana and others
... Respondents
(76)
Civil Writ Petition No.2028 of 2016
Shveta Mittal
... Petitioner
Versus
State of Haryana and others
... Respondents
(77)
Civil Writ Petition No.2430 of 2016
Yogender
... Petitioner
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 20 :
Versus
State of Haryana and others
... Respondents
(78)
Civil Writ Petition No.2571 of 2016
Lekh Raj
... Petitioner
Versus
State of Haryana and others
... Respondents
(79)
Civil Writ Petition No.2821 of 2016
Jaswinder Kaur and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(80)
Civil Writ Petition No.2976 of 2016
Reeta and another
... Petitioners
Versus
State of Haryana and others
... Respondents
(81)
Civil Writ Petition No.2997 of 2016
Date of Decision : 17.02.2016
Manisha Devi and others
... Petitioners
PARITOSH KUMAR
2016.02.24 11:25
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CWP No.20558 of 2015 and 85 connected petitions
: 21 :
Versus
State of Haryana and others
... Respondents
CORAM: HON'BLE MR. JUSTICE DEEPAK SIBAL
Present: Mr.Jasbir Mor, Advocate,
Mr.Jarnail Singh Saneta, Advocate,
Mr.Sandeep Goyal, Advocate,
Mr.Chander Kant Rana, Advocate,
Mr.Namit Khurana, Advocate,
Mr.Lalit Rishi, Advocate,
Mr.Sanjiv Bansal, Advocate,
Mr.Ravinder Hooda, Advocate,
Ms.Shalini Atri, Advocate,
Mr.Naveen Daryal, Advocate,
Mr.Raman Sharma, Advocate,
Mr.Anup Singh, Advocate,
Mr.Sandeep K. Majithia, Advocate,
Mr.Ashwani Kumar Bura, Advocate,
Mr.N.K.Sharma and Ms.Suman Sharma, Advocates,
Mr.U.K.Agnihotri, Advocate,
Mr.Manoj Kumar Pundir, Advocate,
Mr.Amit Parashar, Advocate,
Mr.Chirag Kundu, Advocate,
Mr.Roopak Bansal, Advocate,
Ms.Neeru Bansal, Advocate,
Mr.Jagbir Malik, Advocate,
Mr.Raje Ram Kaushik, Advocate,
Mr.Naresh Kumar Joshi, Advocate,
Mr.Rajiv Sidhu, Advocate,
Mr.R.Kartikeya, Advocate,
Mr.Jitender Kaushik, Advocate,
Mr.Vikram Singh, Advocate,
Mr.Rishi Pal Rana, Advocate,
Mr.Ashish Verma, Advocate,
Ms.Rajwant Kaur, Advocate,
for the petitioners.
Mr.Harish Rathee, Sr. DAG, Haryana.
Ms.Anita Balyan, Advocate,
Mr.K.K.Chahal, Advocate,
Mr.O.P.Dabla, Advocate,
PARITOSH KUMAR
2016.02.24 11:25
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authenticity of this document
CWP No.20558 of 2015 and 85 connected petitions
: 22 :
Mr.V.K.Kaushal, Advocate,
Mr.Arun Gosain, Advocate,
Ms.Sheenu Sura, Advocate,
Mr.Deepak Malhotra, Advocate,
Mr.Amit Arora, Advocate,
Mr.Alok Kumar Jain, Sr. Panel Counsel
Mr.Praveen Goyal, Sr. Panel Counsel
Mr.Pawan Kumar Longia, Sr. Panel Counsel
for Union of India.
Mr.Harish Rathee, Sr. DAG, Haryana.
*****
1. To be referred to the Reporters or not?
2. Whether the judgment should be reported in the Digest?
DEEPAK SIBAL, J. (Oral)
Since common issues are raised in all the 86 writ petitions being CWPs No.20558, 20599, 20659, 21851, 21951, 21960, 20983, 22327, 22340, 22445, 22454, 22583, 22586, 22593, 22607, 22608, 22719, 22720, 22782, 22815, 22817, 22819, 22882, 22982, 23012, 23049, 23103, 23135, 23230, 23269, 23275, 23407, 23431, 23513, 23662, 23870, 23880, 24051, 24118, 24451, 24650, 24794, 24822, 24925, 24958, 24963, 25102, 25198, 25253, 25369, 25644, 25676, 25890, 25895, 25897, 25935, 26155, 26495, 26553, 26711, 26724, 26901, 26902, 26919, 26974, 27108, 27118, 27149, 27190, 27331 of 2015 CWPs No.187, 285, 306, 1034, 1161, 2028, 2430, 2571, 2821, 2976 and 2997 of 2016, they are being disposed of through the present common order.
Under the National Health Mission floated by the Government of India, on the proposal sent by the State of Haryana, various schemes for the betterment of health for the residents of the State were approved by the Government of India. The Court is informed that 60% of the finances for such schemes were provided by the Government of India and the remaining PARITOSH KUMAR 2016.02.24 11:25 I attest to the accuracy and authenticity of this document CWP No.20558 of 2015 and 85 connected petitions : 23 : 40% were to be arranged through State resources. The Government of India also provided technical support to the State of Haryana to strengthen the health care system in the State.
The afore referred health schemes under the National Health Mission in the State of Haryana were floated and are operational till 31.3.2016. Under such schemes, all the petitioners had been appointed. However, due to financial constraints, their services were terminated. Laying a challenge to the termination of their services during the pendency of the Scheme, the present petitions have been filed.
Learned State counsel on instructions from Mr.S.S.Bishnoi, Director, Finance & Accounts, National Health Mission submits that since the schemes are only till 31.3.2016, all the petitioners, who under the interim orders, are continuing to serve under the aforesaid schemes would be allowed to continue till 31.3.2016, i.e., till the schemes are in existence.
He further submits that all other petitioners who have not been granted stay orders would also be taken back in service and would be paid their salaries from the date they join their services till 31.3.2016.
The aforesaid statement made on behalf of the State of Haryana satisfies the learned counsel for the petitioners and on such expression of satisfaction, all the 86 writ petitions being being CWPs No.20558, 20599, 20659, 21851, 21951, 21960, 20983, 22327, 22340, 22445, 22454, 22583, 22586, 22593, 22607, 22608, 22719, 22720, 22782, 22815, 22817, 22819, 22882, 22982, 23012, 23049, 23103, 23135, 23230, 23269, 23275, 23407, 23431, 23513, 23662, 23870, 23880, 24051, 24118, 24451, 24650, 24794, 24822, 24925, 24958, 24963, 25102, 25198, 25253, 25369, 25644, 25676, PARITOSH KUMAR 2016.02.24 11:25 I attest to the accuracy and authenticity of this document CWP No.20558 of 2015 and 85 connected petitions : 24 : 25890, 25895, 25897, 25935, 26155, 26495, 26553, 26711, 26724, 26901, 26902, 26919, 26974, 27108, 27118, 27149, 27190, 27331 of 2015 CWPs No.187, 285, 306, 1034, 1161, 2028, 2430, 2571, 2821, 2976 and 2997 of 2016 have been rendered infructuous.
Ordered accordingly.
(DEEPAK SIBAL) JUDGE February 17, 2016 Paritosh Kumar PARITOSH KUMAR 2016.02.24 11:25 I attest to the accuracy and authenticity of this document