Section 21(c) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
(c)to cancel or suspend certificate of vending of street vendors who commit breach of any of the conditions thereof or any other terms and conditions specified for regulating street vending under the Act or these rules or scheme made under the Act or where the Town Vending Committee is satisfied that such certificate of vending has been secured by the street vendor through misrepresentation or fraud;
