Delhi High Court - Orders
South Delhi Municipal Corporation vs Association Of State Road Transport ... on 19 September, 2024
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~19 to 22 and 29 to 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10752/2017 & CM APPL. 44090/2017
SOUTH DELHI MUNICIPAL CORPORATION ..... Petitioner
versus
ASSOCIATION OF STATE ROAD
TRANSPORT UNDERTAKINGS ..... Respondent
+ W.P.(C) 2555/2018 & CM APPL. 10546/2018
+ W.P.(C) 2562/2018 & CM APPL. 10555/2018
+ W.P.(C) 10758/2017 & CM APPLs. 44096/2017, 7709/2018
+ W.P.(C) 2458/2018 & CM APPLs. 10219/2018, 49339/2018
+ W.P.(C) 2460/2018 & CM APPL. 10222/2018
+ W.P.(C) 2462/2018 & CM APPL. 10225/2018
+ W.P.(C) 2464/2018 & CM APPL. 10229/2018
+ W.P.(C) 2559/2018 & CM APPL. 10551/2018
+ W.P.(C) 2561/2018 & CM APPL. 10553/2018
+ W.P.(C) 2571/2018 & CM APPL. 10572/2018
+ W.P.(C) 2574/2018 & CM APPL. 10577/2018
+ W.P.(C) 2463/2018 & CM APPL. 10227/2018
+ W.P.(C) 2537/2018 & CM APPL. 10473/2018
+ W.P.(C) 2538/2018 & CM APPL. 10475/2018
+ W.P.(C) 2558/2018 & CM APPL. 10549/2018
+ W.P.(C) 2563/2018 & CM APPL. 10561/2018
+ W.P.(C) 2568/2018 & CM APPL. 10568/2018
+ W.P.(C) 2570/2018 & CM APPL. 10570/2018
+ W.P.(C) 2575/2018 & CM APPL. 10579/2018
+ W.P.(C) 2577/2018 & CM APPL. 10584/2018
+ W.P.(C) 8957/2018 & CM APPL. 34431/2018
Appearance:-
For Petitioners
Ms. Madhu Tewatia & Mr. Adhirath Singh, Advs in Item Nos. 19 to 22 and
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2024 at 23:07:44
29 to 46.
Mr.Ajjay Arora and Mr.Kapil Dutta, Advs for MCD in Item No.30.
For Respondents
Mr. Nishant Shokeen, Advocate for ASRTU in Item Nos. 19, 21, 37 to 45.
Mr. Abhay Sahai, Ms. Gargi Jha & Ms. Ishita Sehgal, Advocates in
Item Nos. 46.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 19.09.2024 For the same reason recorded in order dated 30.11.2023, hearing of this batch of writ petitions stands adjourned till 02.12.2024, awaiting the outcome of Civil Appeal No.6711/2022.
PURUSHAINDRA KUMAR KAURAV, J SEPTEMBER 19, 2024/MJ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2024 at 23:07:44