Madhya Pradesh High Court
Nikki vs The State Of Madhya Pradesh on 6 March, 2025
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1 CRA-4365-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 4365 of 2023 (NIKKI Vs THE STATE OF MADHYA PRADESH ) Dated : 06-03-2025 List along with Cr.A. No.813/2022.
(SUSHRUT ARVIND DHARMADHIKARI) (ANURADHA SHUKLA)
JUDGE JUDGE
pnm
Signature Not Verified
Signed by: POONAM
MANEKAR
Signing time: 07-03-2025
13:45:00