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State of Uttar Pradesh - Section

Section 8 in U.P. Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975

8. Prohibition of construction of building, etc.

- No person shall, except with the previous sanction of the prescribed authority construct any building or put up any structure likely to affect the utility of the park, playground or open space specified in the list published under section 3 or section 4.