Supreme Court - Daily Orders
Minni Chaudhary vs Iqbal Singh @ Iqbal Ahmed on 27 October, 2021
Bench: R. Subhash Reddy, Hrishikesh Roy
ITEM NO.3 COURT NO.12 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 4699/2019
(Arising out of impugned final judgment and order dated 24-09-2018
in CRLRP No. 172/2015 passed by the High Court of Delhi at New
Delhi)
MINNI CHAUDHARY Petitioner(s)
VERSUS
IQBAL SINGH @ IQBAL AHMED Respondent(s)
(IA No. 96209/2019 - APPLICATION FOR RECTIFICATION
IA No. 78108/2019 - CLARIFICATION/DIRECTION
IA No. 198527/2019 - EXEMPTION FROM FILING O.T.
IA No. 198525/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES and IA No. 74962/2019 - PERMISSION TO
FILE LENGTHY LIST OF DATES)
WITH
SLP(Crl) No. 3240/2019 (II-C)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
52168/2019, FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS
/ANNEXURES ON IA 56374/2019, FOR PERMISSION TO FILE ADDITIONAL
DOCUMENTS/ FACTS/ANNEXURES ON IA 157446/2019
FOR EXEMPTION FROM FILING O.T. ON IA 157448/2019 and IA No.
157448/2019 - EXEMPTION FROM FILING O.T.
Date : 27-10-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R. SUBHASH REDDY
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s) Ms. Rashmi Singh, AOR
Ms. Mukti Chowdhary, Adv.
For Respondent(s) Ms. Madhavi Diwan, ASG
Mr. Rajan Chourasia, Adv.
Signature Not Verified
Mr. Sanjay Kumar Tyagi, Adv.
Digitally signed by
Rajni Mukhi
Date: 2021.10.27
Ms. Noor Rampal, Adv.
17:01:56 IST
Reason: Ms. Priyanka Das, Adv.
Mr. Gurmeet Singh Makker, Adv.
Mr. B. V. Balaram Das, AOR
- 2 -
Mr. Nikhil Nayyar, Sr. Adv.
Mr. Anupam S. Sharma, Adv.
Mr. Prakash Airan, Adv.
Ms. Amita Singh Kalkal, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner seeking adjournment to file additional documents, matters are adjourned for four weeks.
(RAJNI MUKHI) (RAM SUBHAG SINGH) COURT MASTER (SH) BRANCH OFFICER