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State of Chattisgarh - Section

Section 7 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

7. Responsibilities of the persons in the service of Board.

- It shall be the duty of every person in the service of the Chhattisgarh Buildings and other Construction Workers Board to comply with the directions given by the State Government from time to time to carrying into execution of the provisions of the Act and these rules.