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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(6) in Rajasthan Minor Mineral Concession Rules, 2017

(6)The contractor shall not recover any royalty from the vehicles having royalty paid rawanna issued against yearly dead rent:Provided that after weighment, if any quantity of mineral is found in excess of weight mentioned in rawanna, contractor may recover the royalty of such excess weight.