Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Meghalaya - Subsection Section 28(3) in The Meghalaya Police Act, 2010 (3)In fixing the strength of senior officers for the Armed Police Battalions set-up, it may be ensured that for supervising the functioning and preparedness of every 4 Battalions, a senior officer of the rank of Deputy Inspector General is provided.
