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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 84(1)(a) in Arunachal Pradesh Panchayat Raj Act, 1997

(a)exercise all the powers specifically imposed or conferred upon him by or under this Act or under any other law or the time being in force;