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Union of India - Section

Section 22 in The Science and Engineering Research Board Rules, 2010

22. Technical details

22.1Introduction (under the following heads)
22.1.1Origin of the proposal
22.1.2. Definition of the problem
22.1.3. Objective
22.2Review of status of Research and Development in the subject
22.2.1. International status
22.2.2National status
22.2.3. Novelty and importance of the proposed project in the context of current status
22.2.4. If the project is location specific, basis for selection of location.