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State of Assam - Section

Section 7 in The Bodoland University Act, 2009

7. Officers of the University.

- The following shall be the officers of the University:
(i)the Chancellor;
(ii)the Vice-Chancellor;
(iii)the Rector;
(iv)the Registrar; and
(v)such other persons in the service of the University as may be declared by the statutes to be the officers of the University.