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Union of India - Section

Section 51 in Finance Act, 2013

51. Amendment of section 206AA.

- In section 206AA of the Income-tax Act, after sub-section (5), the following subsection shall be inserted with effect from the 1st day of June, 2013, namely:-"(7) The provisions of this section shall not apply in respect of payment of interest on long-term infrastructure bonds as referred to in section 194LC, to a nonresident, not being a company, or to a foreign company.".