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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Gujarat - Subsection

Section 58(3)(b) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(b)the improvements to be made on the land and the formation of cooperative framing societies for that purpose and financial assistance to such societies;