Allahabad High Court
State Of U.P. vs Shabal Singh @ Amritesh Singh S/O ... on 21 April, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 79 Case :- CRIMINAL MISC. BAIL CANCELLATION APPLICATION No. - 255 of 2022 Applicant :- State of U.P. Opposite Party :- Shabal Singh @ Amritesh Singh S/O Rajendra Singh Counsel for Applicant :- Shiv Kumar Pal Counsel for Opposite Party :- Vikram Bahadur Singh Hon'ble Mayank Kumar Jain,J.
The Criminal Misc. Bail Cancellation Application is allowed.
For detail order, see order of date passed in Criminal Misc. Bail Cancellation Application No.302 of 2021 (Nitesh Kumar Singh Vs. State of U.P. and Anr.) Order Date :- 21.4.2023 Mohit