Section 2 in Housing Board, Haryana (Execution of Agreement) Rules, 1975
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)'Act' means the Haryana Housing Board Act, 1971;(b)'form' means a form appended to these rules;(c)'Government' means the Government of State of Haryana;(d)'section' means a section of the Act.
