Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1)(g) in The State Bank Of India (Subsidiary Banks) Act, 1959

(g)he is, or has been, convicted of any offence which, in the opinion of the Central Government, involves moral turpitude; or