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[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Haryana - Subsection

Section 41(a) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(a)the plans of all the floors and elevation and cross-sections as under :-
(i)in the case of buildings in a row, two elevations and one typical cross-section; and
(ii)in the case of other buildings two cross-sections and elevations on four sides;