Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Bombay Presidency - Subsection Section 2(20) in The Bombay Homoeopathic Practitioners' Act, 1959 (20)"Schedule" means a Schedule appended to the Act.[(21) "Vice-President" means the Vice-President of the Council.]
