Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Uttar Pradesh - Subsection Section 28(x) in The U.P. Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958 (x)the conditions of the award of fellowships, scholarships, studentships, bursaries, medals and prizes; and
