Section 13(f) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

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Section 13(f) in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980

(f)notwithstanding anything contained in any other law for the time being in force, establish and maintain.--

(i)one or more well equipped hospitals, and

(ii)one or more centres for research and development in biomedical technology;