Himachal Pradesh High Court
Tara Vati vs . Uco Bank on 17 May, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Tara Vati vs. UCO Bank .
Civil Revision No. 2 of 2022 17.05.2022 Present: Mr. Deepak Bhasin, Advocate for the petitioner.
Mr. Jitender Pal Ranote, Advocate for the respondent.
On previous date, this petition was ordered to be listed before appropriate Bench on 15.5.2022. On 15.5.2022 was Sunday.
Today, the Bench dealing with the matter is not available. It is informed that the said Bench is available on Friday. Therefore, this matter be listed before appropriate Bench on 20th May, 2022.
As prayed by learned counsel for parties, record of trial Court be also made available to the said Court on next date of hearing.
Interim to continue.
May 17, 2022 (Vivek Singh Thakur)
(ms) Judge
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