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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(iii) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(iii)Annual Accounts.-Annual Accounts of the Board and Balance Sheet shall be prepared by the Managing Director and all money acquired by the Board from any source or received by it and all amounts disbursed or spent shall be entered in the accounts.