Supreme Court - Daily Orders
Balbir Singh (Deceased) By Lrs. vs Ganga Vishan @ Vishan Lal Anand @ Basant ... on 17 August, 2015
Bench: Ranjan Gogoi, N.V. Ramana
ITEM NO.40 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
PETITION(S) FOR SPECIAL LEAVE TO APPEAL (C) NO(S). 22709/2015
(ARISING OUT OF IMPUGNED FINAL JUDGMENT AND ORDER DATED 08/04/2015
IN RSA NO. 13/2004 PASSED BY THE HIGH COURT OF DELHI AT NEW DELHI)
BALBIR SINGH (DECEASED) BY LRS. PETITIONER(S)
VERSUS
GANGA VISHAN @ VISHAN LAL ANAND @
BASANT LAL (DECEASED) BY LRS. RESPONDENT(S)
(WITH APPLN. (S) FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS AND
INTERIM RELIEF)
Date : 17/08/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s) Mr. Rajiv K. Garg, Adv.
Mr. Ashish Garg, Adv.
Mr. Vineet Garg, Adv.
Mr. T. L. Garg, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioners and perused the relevant material.
Permission to file additional document is granted. We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
[VINOD LAKHINA] [ASHA SONI]
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Lakhina
Date: 2015.08.18
16:48:30 IST
Reason: